11. Production of accounts by licensees and registered proprietors.
- Every licensee and every registered proprietor shall, when so required by any officer authorised in this behalf by the [State] [Substituted by A. L. O.] Government-(a)produce his accounts and disclose or produce the full amount of his stock or mica for the inspection of such officer;(b)give such officer every facility for inspecting any mica mine or mica dump of which he is in possession.
