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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Uttar Pradesh - Subsection

Section 72(3)(c) in Uttar Pradesh State Universities Act, 1973

(c)[ the officers appointed and the members of the authorities constituted under clause (b) shall hold office up to [December 31, 1981], or until the appointment of the officers or the constitution of the authorities in accordance with clause (d) whichever be earlier;