Supreme Court - Daily Orders
Sun Tv Network Limited vs Yupptv Usa, Inc. on 9 September, 2022
Bench: S. Ravindra Bhat, Pamidighantam Sri Narasimha
ITEM NO.53 COURT NO.17 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Arbitration Petition No. 53/2021
SUN TV NETWORK LIMITED Petitioner(s)
VERSUS
YUPPTV USA, INC. Respondent(s)
(IA No.167270/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT )
Date : 09-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Abhishek Malhotra, Adv.
Ms. Liz Mathew, AOR
Ms. Shilpa Gamnani, Adv.
Ms. Atmaja Tripathi, Adv.
Ms. Sonali Jain, Adv
Ms. Vasudha Jain, Adv.
For Respondent(s) Mr. Tejas Karia, Adv.
Ms. Shruti Sabharwal, Adv.
Ms. Vrinda Pareek, Adv
Mr. S. S. Shroff, AOR
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 26th September, 2022.
(NEETU KHAJURIA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2022.09.10 15:25:27 IST Reason: