Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Rajasthan - Subsection Section 65(e) in Rajasthan Tenancy (Government) Rules, 1955 (e)The area from which a tenant or sub-tenant is to be ejected shall, so far as possible be selected in such manner as to leave the remaining land, if any, in a compact block.
