Section 1A(46)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

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Union of India - Subsection

Section 1A(46)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(b)in the absence of a building contract, the keel of which is laid or which is at a similar, stage of-construction on or before the 30th June 1976; or

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Union of India - Subsection

Section 1A(46)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010