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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Jharkhand - Subsection

Section 69(iii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iii)[ The Market Secretary, shall send the Expenditure report of the last month to an Officer authorised by the Managing Director for this purpose by the end of the first week of the next month.] [Added by G.S.R. 12A dated 26.9.1993.]