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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1)(s) in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

(s)make periodical reports to the Government on any matter pertaining to women and children and in particular various difficulties under which women and children toil ;