Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(1) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959 (1)A set of secondary standard balances shall be maintained at every place where the secondary standards are kept.
