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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(f) in Income Tax Rules, 1962

(f)
(i)Controllers of Defence Accounts for Defence Services Officers and others including civilian gazetted officers under their payment control ;
(ii)Officer Commanding Air Force Central Accounts Office, New Delhi-for Air Force Officers and others for whom IRLAs are maintained by them ;
(iii)Supply Officer-in-charge, Naval Pay Office, Bombay-for navy officers and ratings for whom IRLAs are maintained by them ;
(iv)Chief Accounting Officer, London-for Defence Services Personnel serving in or attached to High Commission in UK ;