Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Bengal Presidency - Subsection Section 3(d) in The Calcutta Port Rules, 1943 (d)any bylaws made by the Provincial Government or the Commissioners under the Howrah Bridge Act, 1926 (Bengal Act 4 of 1926); and
