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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(1)Subject to the provisions of sub-sections (2) and (3), members of the Service of the respective cadre shall be eligible for promotion to any of the posts within their respective cadre:Provided that a member of Group B Service who does not possess one of the degrees of a university or other qualifications-as specified in section 6, shall not be eligible for promotion to the post of Executive Engineer till he has acquired the requisite qualifications:[Provided further that there shall be a common cadre for promotion to the post of Engineer-in-Chief:Provided further that there shall be separate post of Chief Engineer (Electrical) for Electrical cadre and Chief Engineer (Mechanical) for Mechanical cadre and same shall be filled up by the Committee constituted under section 8 on the basis of seniority-cum-merit. The seniority shall be determined by the length of Service on the post of Superintending Engineer in their respective cadre.] [Substituted by Act No. Haryana Act No. 38 of 2019, dated 26.11.2019.]