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State of Jammu-Kashmir - Section

Section 5 in The Jammu and Kashmir State Board of Technical Education Act, 2002

5. Composition of the Board.

- The Board shall consist of the following members, namely :-
(a)Minister incharge of Technical Education, J&K Chairman, ex officio;
(b)Secretary to Government, Education Department incharge of Technical Education ex officio;
(c)Secretary to Government, Finance Department, ex officio;
(d)Secretary to Government, Planning and Development Department ex officio;
(e)Secretary to Government, I&C Department, ex officio;
(f)Secretary to Government, ex officio;
(g)Two Principals from amongst the principals of the approved/ recognised Engineering College nominated by the Government in rotation;
(h)Four Engineers or professionals representing various engineering disciplines not below the rank of Superintending Engineers ora Professor or a Senior lecturer of Engineering Colleges nominated by the Government;
(i)Director, Industries & Commerce, ex officio;
(j)An officer of the government of India, Ministry of Human Resource Development to the nominated by the Government of India;
(k)A representative of the council to be nominated by it;
(l)Principal, T.T.T.l. Chandigarh or his representative not below the rank of a professor;
(m)Director, Technical Education, ex officio;
(n)Two industrialist of repute nominated by the Government;
(o)Secretary, J&K State board of School Education; ex officio;
(p)Three Principals from amongst the Principals of the Polytechnics (one each from Government, Private and Women's Polytechnics) nominated by the Government.
(q)Two representatives of teaching faculty of the Polytechnics nominated by the Government; and
(r)Member-Secretary, to be appointed by the Government.