Section 10(2) in Punjab Public Distribution System (Licensing and Control) Order, 2003
(2)Display of information on a notice board at a prominent place in the shop on daily basis regarding (a) List of Below Poverty Line families and Antyodaya families, (b) entitlement of essential commodities, (c) scale of issue, (d) retail issue price, (e) timings of opening and closing of fair price shop, (f) stocks of essential commodities received during the months, (g) opening and closing stock of essential commodities and (h) the authority for redressal of grievances/lodging complaints with respect to quality and quantity of essential commodities under the Public Distribution System.
