Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(3) in West Bengal Prisoners' Welfare Fund Rules, 2008 (3)The accounts of the Fund shall be examined and audited by an Auditor appointed in this behalf by the State Government. at least once in a year.
