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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(1)(i) in Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987

(i)any right, obligation or liability already acquired accrued, or incurred or anything done or suffered in respect of any period preceding the date of coming into force of these amendments: