Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 3 in Rules for the Administration of Justice in the North Cachar Hills Sub-Division

3.

The ordinary duties of police in respect to crime will be discharged by the village authorities. They shall arrest all criminals and maintain peace and order within their respective local limits.