Allahabad High Court
Smt. Meenakshi Gupta vs State Of U.P. & Others on 29 January, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 2605 of 2010 Petitioner :- Smt. Meenakshi Gupta Respondent :- State Of U.P. & Others Petitioner Counsel :- J.J. Munir Respondent Counsel :- C.S.C.,Anuj P. Singh,Asgi (2010/93) Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J.
Having heard learned counsel for the parties. By means of the present writ petition, the only inquiry report has sought to be challenged. There is no order as yet against the petitioner. We do not find any merit in the present writ petition. Accordingly, the writ petition is dismissed. Order Date :- 29.1.2010 NS