Calcutta High Court
Ratan Kumar Banka vs Gujrat Nre Coke Ltd on 8 August, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.271 of 2007
With
CS No.192G of 1997
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RATAN KUMAR BANKA
Versus
GUJRAT NRE COKE LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 8th August, 2017.
Appearance:
Mr. A.K. Mukherjee, Adv.
The Court : The matter is pending for a long time. The matter was appearing in
the warning list for quite some time.
The respondent is represented. The petitioner, however, is not represented. It
appears that the petitioner is not interested to proceed with the hearing of this application. Accordingly, the application stands dismissed for default. All interim orders stand vacated.
(SOUMEN SEN, J.) B.Pal