Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Ratan Kumar Banka vs Gujrat Nre Coke Ltd on 8 August, 2017

Author: Soumen Sen

Bench: Soumen Sen

                                       ORDER SHEET
                                     GA No.271 of 2007
                                             With
                                    CS No.192G of 1997
                             IN THE HIGH COURT AT CALCUTTA
                              Ordinary Original Civil Jurisdiction
                                       ORIGINAL SIDE



                                   RATAN KUMAR BANKA
                                         Versus
                                  GUJRAT NRE COKE LTD.



         BEFORE:
        The Hon'ble JUSTICE SOUMEN SEN
        Date : 8th August, 2017.

                                                                                 Appearance:
                                                                     Mr. A.K. Mukherjee, Adv.


           The Court : The matter is pending for a long time. The matter was appearing in

the warning list for quite some time.

           The respondent is represented. The petitioner, however, is not represented. It

appears that the petitioner is not interested to proceed with the hearing of this application. Accordingly, the application stands dismissed for default. All interim orders stand vacated.

(SOUMEN SEN, J.) B.Pal