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Bombay High Court

Vaibhav Atmaram Kokate And Ors vs The State Of Maharashtra And Ors on 11 September, 2018

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3312 OF 2018

 Vaibhav Atmaram Kokate And Ors.                           ....Petitioner
             V/S
 The State Of Maharashtra And Ors.                      ....Respondent

CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 11th September, 2018 P.C. :

Due to paucity of time the matter is adjourned for 09/10/2018. Ad-interim relief if any to continue till then.
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