Bombay High Court
Vaibhav Atmaram Kokate And Ors vs The State Of Maharashtra And Ors on 11 September, 2018
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 3312 OF 2018
Vaibhav Atmaram Kokate And Ors. ....Petitioner
V/S
The State Of Maharashtra And Ors. ....Respondent
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 11th September, 2018 P.C. :
Due to paucity of time the matter is adjourned for 09/10/2018. Ad-interim relief if any to continue till then.
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