Delhi High Court - Orders
Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 17 January, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2020, I.A. 5806/2020, I.A. 5807/2020, I.A.
9276/2020 & I.A. 15947/2021
OIL AND NATURAL GAS CORPORATION LIMITED
..... Petitioner
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr. Abhishek Singh, Mr. Suhail
Singh and Mr. Amogh Bansal,
Advocates
versus
CONSORTIUM OF SREE MEIL ..... Respondent
Through: Mr. Purvesh Buttan and Mr. Prateek
Narwar, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 17.01.2023 At joint request of learned counsel for the parties, list on 21 st March, 2023.
CHANDRA DHARI SINGH, J JANUARY 17, 2023 Dy/as Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:18.01.2023 19:04:12