Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Century Plyboards (I) Ltd. on 18 January, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.19 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 47862/2018
(Arising out of impugned final judgment and order dated 17-05-2018
in ITAT No. 408/2016 passed by the High Court At Calcutta)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S CENTURY PLYBOARDS (I) LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.3176/2019-CONDONATION OF DELAY IN
FILING)
Date : 18-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. V. Shekhar, Sr. Adv.
Mr. Arijit Prasad, Adv.
Ms. Alka Aggarwal, Adv.
Mr. Shashank Shekhar, Adv.
Mr. Prithviraj Singh, Adv.
Mr. Shakti Pandey, Adv.
Ms. Sheetal Rajput, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.01.18 16:41:01 IST Reason: