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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(b) in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers and Establishment of Forum and Electricity Ombudsman) Regulations, 2004

(b)HT consumers who dispute their bills or any part thereof and the disputed amount is more than Rs. 20,000/, excluding cases where the disputed amount is due to arithmetical or clerical errors; or