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State of Madhya Pradesh - Section

Section 22 in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

22. Visiting Committee for receiving centre or certified institution not maintained by the State Government.

- The duties of a Visiting Committee appointed for a Receiving Centre or Certified Institution not maintained by the State Government shall, subject to the terms of any agreement entered into by the Director in respect thereof, be the same as those prescribed by Rule 21.