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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Uttarakhand - Subsection

Section 37(2)(b) in Uttrarakhand Waqf Rules, 2017

(b)seal with the seal of the Returning Officer and of such of the candidates, their election agents or counting agents as may desire to affix their seals on each of the packets referred to in clause (a); and