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[Cites 0, Cited by 0] [Section 46(3)] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(3)(iii) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(iii)The Returning Officer shall ensure that the voter is not allowed to vote at any Polling Station.