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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1)(b) in Rajasthan Public Procurement Rules, 2012

(b)the value of the subject matter of procurement is upto rupees two lakhs at a time, provided that the total value of procurement by the method of limited bidding by a procuring entity during a financial year shall not exceed rupees ten lakh; or