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Madhya Pradesh High Court

M/S Singh Brothers Ho Cl241 D.D. Nagar ... vs The State Of Madhya Pradesh on 24 March, 2017

                                 AR-2-2017
     (M/S SINGH BROTHERS HO CL241 D.D. NAGAR GWALIOR Vs THE STATE OF MADHYA
                                   PRADESH)


24-03-2017

Shri Shiv Sharan Bharadwaj, appears on behalf of the petitioner a partnership firm informs that the same order which is impugned herein has been assailed by the State Government in AR.1/2017.

Let the instant case be listed along with A.R. 1/2017 in the next week.




     (SHEEL NAGU)                               (S.A. DHARMADHIKARI)
        JUDGE                                             JUDGE




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