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State of Gujarat - Section

Section 32 in Indian Institute of Public Health Gandhinagar Act, 2015

32. Admission.

- The admission in colleges or institutions of the University shall be governed under the provisions of the Gujarat Professional Technical Educational Colleges or Institutions (Regulations of Admission and Fixation of Fees) Act, 2007, (Gujarat 2 of 2008) and the Gujarat Professional Medical Educational Colleges or Institutions (Regulations of Admission and Fixation of Fees) Act, 2007, (Gujarat 3 of 2008).