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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(2)(d) in The Jammu and Kashmir Electricity Act, 2010

(d)to provide non-discriminatory open access to its transmission system for use by, -
(i)any licensee or generating company on payment of the transmission charges ; or
(ii)any consumer as and when such open access is provided by the Commission under sub-section (2) of section 36, on payment of the transmission charges and a surcharge thereon, as may be specified by the Commission :