Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(i) in Amity University Act, 2014 (i)to make provisions and adopt all measures (including adoption and updating of the curricula) in respect of study, teaching and research; relating to the courses through traditional as well as new innovative modes including on-line education mode;
