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Patna High Court - Orders

State vs Govind Pds.Sinha on 27 September, 2010

Author: Mungeshwar Sahoo

Bench: Mungeshwar Sahoo

             IN THE HIGH COURT OF JUDICATURE AT PATNA
                          FA No.236 of 1977
                           STATE OF BIHAR
                                Versus
                       GOVIND PDS.SINHA & ORS.
                              -----------

22.     27.09.2010

. In view of the State Govt. Notification No.15/DLA Policy-Lok Adalat-03/03-1495/Rev., Patna dated 20.08.2010, the learned G.A.2, appearing on behalf of the State of Bihar-appellant, seeks permission to withdraw this First Appeal because the valuation of the Appeal is only Rs.63,891.30/-. Permission is accorded.

Accordingly, this Appeal is dismissed as withdrawn.

( Mungeshwar Sahoo, J.) Sanjeev/-