Patna High Court - Orders
State vs Govind Pds.Sinha on 27 September, 2010
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
IN THE HIGH COURT OF JUDICATURE AT PATNA
FA No.236 of 1977
STATE OF BIHAR
Versus
GOVIND PDS.SINHA & ORS.
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22. 27.09.2010. In view of the State Govt. Notification No.15/DLA Policy-Lok Adalat-03/03-1495/Rev., Patna dated 20.08.2010, the learned G.A.2, appearing on behalf of the State of Bihar-appellant, seeks permission to withdraw this First Appeal because the valuation of the Appeal is only Rs.63,891.30/-. Permission is accorded.
Accordingly, this Appeal is dismissed as withdrawn.
( Mungeshwar Sahoo, J.) Sanjeev/-