Madhya Pradesh High Court
Manik Rao vs Ramesh Dange on 3 March, 2015
WP-1786-2015 (MANIK RAO Vs RAMESH DANCE) 03-03-2015
Shri P. Dubey, learned counsel for the petitioners. Learned counsel for the petitioners prays for three weeks' time. Prayer is allowed.
List the matter after three weeks. (VANDANA KASREKAR) JUDGE