Supreme Court - Daily Orders
Vikram Singh vs Reliance General Insurance Co. Ltd. on 21 August, 2014
À ITEM NO.68 REGISTRAR COURT. 1 SECTION
XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Petition(s) for Special Leave to Appeal (C) No(s). 39007/20
13
VIKRAM SINGH Petitioner(
s)
VERSUS
RELIANCE GENERAL INSURANCE CO. LTD. Respondent(
s)
Date : 21/08/2014 This petition was called on for hearing today.
For Petitioner(s)
Mr Piyush Hans, Adv.
Mr. Devendra Singh ,Adv.
For Respondent(s)
Mr. Garvesh Kabra ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Despite Registrar’s Court order dt.30.4.2014 counter affidavit has not been filed on behalf of the sole respondent.
Registry to process for listing before the Hon’ble Court as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2014.08.23 12:51:07 IST Reason: