- The functions of the Authority shall be the fallowings, namely -(1)to formulate plans for the integrated area and agricultural development of the territory within its area of operation;(2)treating the entire area under every outlet command as a single unit, to develop it according to typographical and hydrological requirements in the interest of efficient farming;(3)to survey the plan, water resources, agricultural production and the like as may be necessary for the formulation of such plans;(4)to submit such plans showing their phasing both area-wise and work-wise to State Government for approval;(5)to implement such plans after their approval by the State Government;(6)to perform such other functions as may be prescribed or as may be entrusted to it by the State Government.
