Delhi High Court
Avdhesh @ Akhlesh Singh vs State on 5 December, 2009
Author: Mool Chand Garg
Bench: Mool Chand Garg
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Crl. Appeal No. 489/2007
Date of reserve: 20.09.2009
Date of decision: 05.12.2009
AVDHESH @ AKHLESH SINGH ...APPELLANT
Through: Ms. Rakhi Dubey, Amicus Curiae
Versus
STATE ...RESPONDENT
Through: Mr. Naveen Sharma, APP
CORAM:
HON'BLE MR. JUSTICE MOOL CHAND GARG
1. Whether the Reporters of local papers
may be allowed to see the judgment?
2. To be referred to Reporter or not?
3. Whether the judgment should be
reported in the Digest?
MOOL CHAND GARG, J.
For orders see judgment in Crl.App. 757/2007.
MOOL CHAND GARG, J. DECEMBER 05, 2009 ag Crl. Appeal No. 489/2007 Page 1 of 1