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[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Uttar Pradesh - Subsection

Section 173(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(1)The Kshettra Panchayat may, from time to time, enlarge, lessen, alter the course of, cover or otherwise improve a public drain and may discontinue, close up or remove any such drain.