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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(1) in Bihar Biological Diversity Rules, 2017

(1)If a dispute arises between Biodiversity Management Committees, or between the Biodiversity Management Committees and local bodies on account of implementation of any order / direction or on any issue of policy decision the aggrieved party may prefer an appeal in Form-IV appended to these rules to the Board.