Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A] [Entire Act] State of Tamilnadu - Subsection Section 23A(2) in Tamil Nadu District Municipalities Act, 1920 (2)the business of the Taxation Appeals Committee shall be transacted in accordance with the rules made by the State Government in this behalf.]
