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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(1) in The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005

(1)It shall establish :-
(a)the main campus, off-campus centres and study centres within the State;
(b)an endowment fund in accordance with the provisions of Section 11 of the Act.