Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(q) in Maharashtra Secondary and Higher Secondary Education Boards Act, 1965

(q)to inspect and supervise generally the working of the Divisional Boards and to inspect periodically the accounts thereof;