Supreme Court - Daily Orders
Shalini Chingtham vs Manipur Public Service Commission on 25 March, 2019
Author: R. Subhash Reddy
Bench: R. Subhash Reddy
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL)No(s).2413 OF 2017
SHALINI CHINGTHAM & ORS. Petitioner(s)
VERSUS
MANIPUR PUBLIC SERVICE COMMISSION & ORS. Respondent(s)
WITH
TRANSFER PETITION (CIVIL)No(s).2418 OF 2017
O R D E R
Learned counsel for the petitioners seeks permission to withdraw the transfer petitions.
Permission granted.
Accordingly, the transfer petitions are dismissed as withdrawn.
.........................J. (R. SUBHASH REDDY) NEW DELHI, MARCH 25, 2019.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2019.03.27 17:16:49 IST Reason: ITEM NO.23 COURT NO.9 SECTION XVI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s). 2413/2017 SHALINI CHINGTHAM & ORS. Petitioner(s) VERSUS MANIPUR PUBLIC SERVICE COMMISSION & ORS. Respondent(s)
WITH T.P.(C) No. 2418/2017 (XVI-A) (FOR ADMISSION) (Office Report on Default) Date : 25-03-2019 These petitions were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE R. SUBHASH REDDY [IN CHAMBER] For Petitioner(s) Mr. Ashok Kumar Singh, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R In terms of the signed order, the transfer petitions are dismissed as withdrawn.
(MAHABIR SINGH) (RENU KAPOOR) COURT MASTER BRANCH OFFICER (Signed order is placed on the file)