Bombay High Court
Robinsons Cargo And Logistics Private ... vs Asst./Dy. Commissioner Of Income Tax ... on 24 May, 2023
Author: M.M.Sathaye
Bench: Abhay Ahuja, M.M.Sathaye
13-WP(L)-13680-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 13680 OF 2023
ROBINSONS CARGO AND LOGISTICS )
PRIVATE LIMITED )...PETITIONER
V/s.
ASST. / DY.COMMISSIONER OF )
INCOME TAX 1(3)(1) )...RESPONDENT
Ms.Neha Sharma i/b. Mr.Sriram Sridharan, Advocate for
Petitioner.
Ms.Sumandevi Yadav i/b. Mr.Suresh Kumar, Advocate for the
Respondent.
CORAM : ABHAY AHUJA AND
M.M.SATHAYE, JJ.
DATE : 24 MAY 2023
(VACATION COURT)
P.C. :
1. Learned Counsel for Petitioner submits that the Assessing Officer has already passed the order and seeks leave of this Court to amend the Petition.
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2. Let the Petition be amended and an amended copy of the Petition be served on Respondents/Authorities by the next date.
Re-verification dispensed with.
3. List the matter on 28 June 2023.
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