Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Jammu-Kashmir - Subsection Section 12(5) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018 (5)The procedure for conduct of meetings and transaction of business of the Residents Advisory Council shall be such, as may be prescribed.
