Section 1 in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989
1. Short title, extent and commencement:
(1)These Rules may be called the Andhra Pradesh [Rights in Land] [Substituted for the words 'Record of Rights in Land' by G.O. Ms.No. 36,Revenue, dated 15-1-1994. ] and Pattadar Pass Books Rules, 1989.(2)They shall extend to all the areas where the Andhra Pradesh [Rights in Land] [Substituted for the words 'Record of Rights in Land' by G.O.Ms. No. 36, Revenue, dated 15-1-1994. ] and Pattadar Pass Books Act, 1971 is in force.
