Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(e) in Karnataka Ports (Landing and Shipping Fees) Act, 1961 (e)"passenger" means any person not below the age of three years carried in a vessel, other than the master and crew and the owner, his family and his servants;
