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Supreme Court - Daily Orders

Raju @ Khoti vs The State Of Rajasthan on 8 August, 2023

Bench: Abhay S. Oka, Sanjay Karol

     ITEM NO.9                             COURT NO.7                SECTION II

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s).12337/2020

     (Arising out of impugned final judgment and order dated 01-06-2019
     in DBCRA No. 688/2011 passed by the High Court Of Judicature For
     Rajasthan At Jodhpur)

     RAJU @ KHOTI                                                      Petitioner(s)

                                                   VERSUS

     THE STATE OF RAJASTHAN                                            Respondent(s)

     (FOR ADMISSION and I.R.
      IA No. 196887/2022 - CONDONATION OF DELAY IN FILING
      IA No. 196888/2022 - CONDONATION OF DELAY IN REFILING /                 CURING
     THE DEFECTS
      IA No. 196890/2022 - EXEMPTION FROM FILING O.T.)

     Date : 08-08-2023 This matter was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ABHAY S. OKA
                            HON'BLE MR. JUSTICE SANJAY KAROL

     For Petitioner(s)                Mr. Mrinmay Bhattmewara, Adv.
                                      Ms. Samprati Bhattmewara, Adv.
                                      Mr. Ankit Verma, Adv.
                                      Mr. Rajvir Singh Bhati, Adv.
                                      Mr. Shalabh Kaushik, Adv.
                                      Mr. Nitin Bindal, Adv.
                                      Mr. Vivek Gupta, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

In view of the letter circulated by the learned counsel for the petitioner, list the matter on 10.10.2023. (GAGANDEEP SINGH CHADHA) Signature Not Verified (AVGV RAMU) SENIOR PERSONAL ASSISTANT Digitally signed by Anita Malhotra Date: 2023.08.09 COURT MASTER (NSH) 10:19:07 IST Reason: