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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(ii) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(ii)"Admission and Fee Regulatory Committee", here in after called as AFRC, means the Committee constituted by the government for regulating the admissions and fixation of fees to be charged from candidates seeking admission into Private Un-aided Minority and Non Minority Professional Institutions,