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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(a) in The Maulana Azad National Urdu University Act, 1996

(a)to review, from time to time, the broad policies and programmes of the University and to suggest measures for the improvement and development of the University;