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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

12.

Check measurement of works shall ordinarily be made as early as possible after their completion. In no case, shall the check measurement be delayed for more than a period of two weeks from the date of completion of the work. In case of scheme works spread over number of years, check measurement of part-done work shall be made atleast on in a month.