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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(2)(r) in The Jammu and Kashmir State Evacuees' (Administration of Property) Act, 2006

(r)the delegation of powers and functions of the Custodian to the Additional, Deputy or Assistant Custodian;